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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(2) in Bihar Anti Terrorist Squad Rules, 2014

(2)The Deputy Superintendents, Inspectors and Sub-Inspectors will be entrusted with the work of collection of intelligence and conducting field verifications and the Assistant Sub-Inspectors, Havildars and Constables will assist them.