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[Cites 0, Cited by 0] [Section 70(1)] [Section 70] [Entire Act]

State of West Bengal - Subsection

Section 70(1)(iii) in The West Bengal Panchayat Act, 1957

(iii)less than five, one Vicharak shall be elected from each Gram Sabha and the deficiency in the membership of the Nyaya Panchayat shall be filled up by election from such Gram Sabha or Gram Sabhas as may be determined and specified in this behalf by the Anchal Panchayat.]