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State of Tripura - Section

Section 162 in Tripura Panchayats Act, 1993

162. Exercise of powers, etc. by the officers and employees.

(1)Subject to the provisions of this Act, and rules framed thereunder and to any general or special directions given by the State Government in that behalf, the officers and other employees employed by the Zilla Parishad and the officers and other employees whose services have been placed at the disposal of the Zilla Parishad shall exercise such powers, perform such function and discharge such duties, as the Zilla Parishad may determine.