Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Karnataka - Subsection

Section 21(2)(h) in The Karnataka Habitual Offenders Act, 1961

(h)the working, management, control and supervision of corrective settlements including the discipline and conduct of persons placed therein;