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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(16) in Bihar Intermediate Education Council (Establishment of Colleges and Conduct of Examination) Rules, 1994

(16)
(a)If a college intends to add any subject to the Courses of Instruction from a particular, an application for permission to make shall be made by the 31st of December of proposed the preceding session.
(b)Provision of Rule 7 shall apply to such application.