Rajasthan High Court - Jodhpur
Smt Reena vs Gajendra Singh on 14 May, 2019
Author: Manoj Kumar Garg
Bench: Manoj Kumar Garg
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Criminal Misc(Pet.) No. 3126/2018
1. Smt Reena D/o Late Amravsingh Rathor W/o Gajendra
Singh, Aged About 35 Years, Smt Reena , B/c Rajput ,
Niwasi 53 Hanuwant A , B.j.s. Colony , Jodhpur (Raj) At
Present Adv. Parmender Puri , H.no. 20, Roop Nagar
Pawata C Road , Jodhpur (Raj)
2. Areena D/o Gajendra Singh, Aged About 13 Years, Minor ,
Through Natural Guardian Mother , Smt Reena , B/c
Rajput , Niwasi 53 Hanuwant A , B.j.s. Colony , Jodhpur
(Raj) At Present Adv. Parmender Puri , H.no. 20, Roop
Nagar Pawata C Road , Jodhpur (Raj)
3. Karina D/o Gajendra Singh, Aged About 12 Years, Minor ,
Through Natural Guardian Mother , Smt Reena , B/c
Rajput , Niwasi 53 Hanuwant A , B.j.s. Colony , Jodhpur
(Raj) At Present Adv. Parmender Puri , H.no. 20, Roop
Nagar Pawata C Road , Jodhpur (Raj)
----Petitioners
Versus
Gajendra Singh S/o Ummed Singh Shekhawat, B/c Rajput ,
Niwasi Marfat Ummed Singh Bhati , H.no. 54, New Baas,
Balsamand , Jodhpur , Present Office Address (Asst. Comdt. 44
Bn . Bsf South Bengal ) , Oc Rear, 44 Bn Bsf U/o Shq Bsf ,
Bikaner Sagar Road, Bikaner (Raj)
----Respondent
For Petitioner(s) : Mr. MS Amrawat
For Respondent(s) : Mr. Sudhir Tak, PP
HON'BLE MR. JUSTICE MANOJ KUMAR GARG
Judgment / Order 14/05/2019 Learned counsel for the petitioners wants to withdraw this misc. petition.
Hence, the misc. petition is dismissed as withdrawn. Stay application is also dismissed.
(MANOJ KUMAR GARG),J 164-MS/-
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