Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(5)] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(5)(f) in The Mahatma Gandhi National Rural Employment Guarantee Act, 2005

(f)any other work as may be assigned to him by the District Programme Coordinator or the State Government.