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[Cites 0, Cited by 0] [Section 91(5)] [Section 91] [Entire Act]

State of West Bengal - Subsection

Section 91(5)(i) in The Chandernagore Municipal Corporation Act, 1990

(i)programme for rehabilitation of scavengers and their families who are displaced on account of abolition of the system of carrying of night-soil as human head load;