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[Cites 0, Cited by 3] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(3) in The Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation and Resettlement Act, 2013

(3)The Social Impact Assessment study report referred to in sub-section (1) shall be made available to the public in the manner prescribed under section 6.