Chattisgarh High Court
M/S Alok Ferro Alloys Limited vs United India Insurance Company Limited on 14 September, 2021
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPC No. 3693 of 2021
M/s Alok Ferro Alloys Limited Versus United India Insurance Company Limited
14/09/2021 Shri Ankit Singhal, Counsel for the Petitioner.
Shri Raj Awasthi, Counsel for the Respondent.
Heard.
Issue notice to the respondent.
Shri Raj Awasthi, appears and accepts notice on behalf of the respondent.
Registry is directed to publish the name of Shri Raj Awasthi, in the cause list.
List the case in the week commencing 04.10.2021.
Sd/-
(Goutam Bhaduri) Judge Jyoti