Section 92(2) in Maharashtra Factories Rules, 1963
(2)The alternative arrangements required to be provided under sub-rule (1) shall be as follows, namely:-(a)A creche-room which has an area of not less than 10 square metres shall be constructed or adapted for use in accordance with the plans approved by the Chief Inspector(b)The creche-room shall have suitable wash place for washing of the children and their clothes and adequate supply of clean water, soap and towels shall always be provided and maintained.(c)The creche-room shall be provided with suitable beddings for the use of the children.(d)At least one female attendant shall be employed to look after the children in the creche-room. The female attendant shall be provided with clean clothes for use while on duty.
