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[Cites 0, Cited by 0] [Section 102(4)] [Section 102] [Entire Act]

Union of India - Subsection

Section 102(4)(i) in The Central Motor Vehicles Rules, 1989

(i)the intention to stop shall be indicated by two electrical stop lamps which shall be red in color and shall be fitted one each on left and right hand sides at the rear of the vehicle;