Section 37(2)(ii) in Biju Patnaik University of Technology Act, 2002

[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Odisha - Subsection

Section 37(2)(ii) in Biju Patnaik University of Technology Act, 2002

(ii)all the properties, assets and liabilities and rights and obligations of the respective Universities in relation to the said colleges, institutions or Departments including all obligations of the Government in relation thereto.

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State of Odisha - Subsection

Section 37(2)(ii) in Biju Patnaik University of Technology Act, 2002