Section 3(c) in The Indian Soldiers (Litigation) Act, 1925
(c)[ overseas-when he is or has been serving in any place outside India(other than Ceylon) the journey between which and [India][is ordinarilyundertaken wholly or in part by sea.] [ Substituted by A.O. 1937, for Cl. (c) (w.e.f. 1.4.1937). ]
