Jammu & Kashmir High Court - Srinagar Bench
Ghulam Mohammad Chopan vs Sr. Superintendent Of Police & Ors on 4 October, 2019
Author: Sanjeev Kumar
Bench: Sanjeev Kumar
S.no. 91 HIGH COURT OF JAMMU AND KASHMIR
Advance List
AT SRINAGAR
...
CrlM no.550/2019
In CRMC no.465/2018
Ghulam Mohammad Chopan ....... Petitioner(s)
Through: None
Versus
Sr. Superintendent of Police & ors ......Respondent(s)
Through: Mr Sajad Ashraf, GA vice
Mr Javed Iqbal, Sr.AAG
CORAM: HON'BLE MR JUSTICE SANJEEV KUMAR, JUDGE
ORDER
04.10.2019 Await appearance of petitioner. In the interests of justice, adjourned. List on 17th December 2019.
(Sanjeev Kumar) Judge Srinagar 04.10.2019 Ajaz Ahmad, PS AJAZ AHMAD 2019.10.05 12.17 I attest to the accuracy and integrity of this document