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[Cites 0, Cited by 0] [Section 70(4)] [Section 70] [Entire Act]

Union of India - Subsection

Section 70(4)(c) in The Multi-State Co-Operative Societies Act, 2002

(c)a resolution has been passed at the general meeting of members appointing some body instead of him or providing expressly that he shall not be re-appointed; or