Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Bihar - Section Section 45 in The Bihar Prohibition Act, 1938 45. Effect of Rules on publication. - AII Rules made under this Act shall be published in the Bihar Gazette and, upon such publication, shall have effect as if enacted under this Act.
