Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 45(1)] [Section 45] [Entire Act]

State of Kerala - Subsection

Section 45(1)(p) in Kerala Municipality Act, 1994

(p)to identify the lacunae and lapses in following the building rules and in implementing spatial planning;