Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Andhra Pradesh - Subsection

Section 22(2)(b) in Andhra Pradesh Agricultural University Act, 1963

(b)make recommendations to the Board-
(i)for the institution of the professorships, associate professorships, assistant professorships, teacher ships and other teaching posts and matters connected therewith;
(ii)regarding the post-graduate teaching, research and extension;
(iii)[ for the grant of affiliation or recognition or withdrawal of such affiliation or recognition of colleges/education institutions.] [Added by Act No. 11 of 2017, dated 29.4.2017.]