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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(2) in The Chennai Corporation (Superior) Service Pension Rules, 1970

(2)All other words and expressions used in these rules and not defined herein, but defined in the Tamil Nadu Pension Code, or in the Fundamental Rules or in the Tamil Nadu Leave Rules, 1933 shall have the meaning, respectively assigned to them, in the said Code or rules.