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[Cites 0, Cited by 0] [Section 99(8)] [Section 99] [Entire Act]

State of Uttar Pradesh - Subsection

Section 99(8)(b) in U.P. Revenue Code Rules, 2016

(b)the tenure holder or any member of his family is suffering from any fatal disease regarding which the certificate has been issued by any physician or surgeon specialist in the disease concerned and the permission for transfer is necessary to meet out the expenses for the treatment of such disease; or