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Union of India - Section

Section 15 in The Mumbai Port Trust (Licensing and Control of Pilots) Regulations, 2007

15. Operation Control of Pilots.

- The Harbour Master, and Dock Masters on behalf of the Harbour Master, shall have control over Master pilots and Pilots in pilotage charge of vessels while entering or leaving the port, mooring or unmooring and berthing or un-berthing at any anchorage, berth, dock within the port.