Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Rajasthan - Subsection Section 15(4) in The Bonded Labour System (Abolition) Ordinance, 1975 (4)A committee constituted under sub-section (3) shall discharge such functions as may be delegated to it by the Board by regulations or otherwise.
