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[Cites 0, Cited by 0] [Section 1A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 1A(e) in U.P. Fisheries (Development and, Control) Rules, 1954

(e)"Fisherman (Machhuara) Accident" means death of fisherman/Machhuara in any accident, permanently or partially disabled falling under any rules prescribed by Central Government.