Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 130] [Entire Act] State of Rajasthan - Subsection Section 130(k) in Rajasthan Co-operative Societies Act, 1965 (k)a committee of a co-operative society, or an officer or member thereof, will-fully makes a false return, or furnishes false information or fails to maintain proper accounts; or
