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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Haryana - Subsection

Section 14(i) in Haryana State Central Co-operative Bank's Staff Service (Common Cadre) Rules, 1975

(i)No employee who has been in the service of the Bank for a period of three months on purely temporary basis shall resign his post unless he has given seven days previous notice or pay in lieu thereof.