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State of Tamilnadu - Section

Section 31 in Tamil Nadu Panchayats (Preparation and Submission of Administration Reports of Panchayat Union Councils and District Panchayats) Rules, 1999

31. Visit of distinguished persons, notable activities of the Panchayat Union Council during the year.

Appendix - B(See rule 3)Income and Expenditure of Panchayat Union.
Serial No. Source of Income Amount
(1) (2) (3)
    Rs.
Serial No. Head of Account for expenditure Year Amount
(4) (5) (6) (7)
      Rs.