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[Cites 0, Cited by 0] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(2) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2019

(2)Talcher Thermal Power Station (TPS), Tanda TPS and Chandrapura TPS Unit 3 and Durgapur TPS Unit 1 of DVC:(in Rs Lakh/MW)
Year Talcher TPS Chandrapura TPS (Unit 3), Tanda TPS, DurgapurTPS(Unit 1)
FY 2019-20 to FY 2023-24 56.34 46.16