Delhi High Court - Orders
All India Equality Forum And Ors vs Uoi And Ors on 25 November, 2022
Author: Satish Chandra Sharma
Bench: Chief Justice, Subramonium Prasad
$~25
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8849/2011
ALL INDIA EQUALITY FORUM AND ORS ..... Petitioners
Through: Mr. Nilansh Guar, Mr. Rajesh
Sachdeva, Advocates
versus
UOI AND ORS ..... Respondents
Through: Ms. Arunima Dwivedi, CGSC with
Ms. Pinky Pawar, Mr. Aakash Pathak,
Advocates for UoI
Mr. Puneet Jain, Mr. Umang Mehta,
Advocates for R-1
Mr. K. D. Sharma, Advocate
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 25.11.2022 An adjournment is being sought on behalf of the Petitioner on the ground that the main counsel is on his legs in some other Court.
List on 17.04.2023.
SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J NOVEMBER 25, 2022 Rahul Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:29.11.2022 13:13:14