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Delhi High Court - Orders

All India Equality Forum And Ors vs Uoi And Ors on 25 November, 2022

Author: Satish Chandra Sharma

Bench: Chief Justice, Subramonium Prasad

                          $~25
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      W.P.(C) 8849/2011
                                 ALL INDIA EQUALITY FORUM AND ORS                   ..... Petitioners
                                                   Through:     Mr. Nilansh Guar, Mr. Rajesh
                                                                Sachdeva, Advocates

                                                   versus

                                 UOI AND ORS                                        ..... Respondents
                                                   Through:     Ms. Arunima Dwivedi, CGSC with
                                                                Ms. Pinky Pawar, Mr. Aakash Pathak,
                                                                Advocates for UoI
                                                                Mr. Puneet Jain, Mr. Umang Mehta,
                                                                Advocates for R-1
                                                                Mr. K. D. Sharma, Advocate

                                 CORAM:
                                 HON'BLE THE CHIEF JUSTICE
                                 HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
                                                  ORDER

% 25.11.2022 An adjournment is being sought on behalf of the Petitioner on the ground that the main counsel is on his legs in some other Court.

List on 17.04.2023.

SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J NOVEMBER 25, 2022 Rahul Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:29.11.2022 13:13:14