Section 65(1)(c) in The Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation and Resettlement Act, 2013

[Cites 0, Cited by 0] [Section 65(1)] [Section 65] [Entire Act]

(c)the amount awarded for damages and paid or tendered under section 13, and the amount of compensation awarded under the provisions of this Act;

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