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State of Gujarat - Section

Section 21 in Gujarat State Council for Physiotherapy Act, 2011

21. Power to require information as to courses of study and training and examination.

- Every University or Institution in Gujarat which grants any recognized qualification or a recognized higher qualification shall furnish such information as the Council may, from time to time require as to the course of the study and training and examination to be undergone in order to obtain such qualification and generally as to requisite for obtaining such qualification.