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[Cites 0, Cited by 0] [Section 37A(1A)] [Section 37A] [Entire Act]

Union of India - Subsection

Section 37A(1A)(i) in The Prevention of Food Adulteration Rules, 1955

(i)indicating the Batch No., Month and Year of its manufacture and [expiry date] [Substituted by G.S.R. 398(E), dated 3rd July, 2006 and as corrected by G.S.R. 1(E), dated 2nd January, 2007, by G.S.R. 267(E), dated 2nd April, 2007, for 'month and year before which it is to be consumed' (w.e.f. 4-7-2007).];