Delhi High Court - Orders
Dr. Subramanian Swamy vs Union Of India & Ors on 24 April, 2024
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2223/2024
DR. SUBRAMANIAN SWAMY ..... Petitioner
Through: Mr. Rajshekhar Rao, Senior
Advocate, Mrs. Aakanksha Kaul,
Mrs. Meherunnisa Anand Jaitley, Mr.
Areeb Amanullah, Mr. Satya
Sabharwal, Mr. Aman Sahani, Mr.
Ajay Sabharwal, Ms. Tanya Arora
and Mr. Akash Saxena, Advocates
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Kirtiman Singh, CGSC with
Mr.Varun Pratap Singh, Mr. Waize
Ali Noor, Advocates for R-1
Mr. Ramesh Babu M.R., Ms. Manisha
Singh, Ms. Nisha Sharma, Ms. Jagriti
Bharti, Advocates for R-2/RBI
Mr. Nishchay Kapoor, Advocate for
R-3/SEBI
Mr. Mayank Sapra, Ms. Lalima Das,
Advocate for R-4
Mr. Mukul Rohatgi with Mr. Rajiv
Nayar, Senior Advocates with
Mr. Raunak Dhillon, Ms. Madhavi
Khanna and Ms. Niharika Shukla,
Advocates for R-5
Mr. Nikhil Rohatgi and Mr. Shashank
Khurana Advocates for R-6
Mr. Rahul Kumar and Ms. Alisha
Roy, Advocates for R-7
Mr. Sajan Poovayya, Senior Advocate
with Mr. Saurabh Batra and
Mr. Abhishek Kakker, Advocates for
R-8
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/04/2024 at 23:13:24
Ms. Anindita R. Chowdhury and Ms.
Vatsala Rai, Advocates for R-9
CORAM:
HON'BLE THE ACTING CHIEF JUSTICE
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 24.04.2024
1. Today, learned senior counsel for the petitioner has handed over his written submission. The same is taken on record.
2. Mr. Rohatgi, learned senior counsel for Respondent no.5 prays for some time to examine the said written submission.
3. In the interest of justice, re-notify on 16th May, 2024.
ACTING CHIEF JUSTICE MANMEET PRITAM SINGH ARORA, J APRIL 24, 2024/msh This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/04/2024 at 23:13:24