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Delhi High Court - Orders

Dr. Subramanian Swamy vs Union Of India & Ors on 24 April, 2024

Author: Manmeet Pritam Singh Arora

Bench: Manmeet Pritam Singh Arora

                                          $~8
                                          *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          +           W.P.(C) 2223/2024
                                                      DR. SUBRAMANIAN SWAMY                  ..... Petitioner
                                                                  Through: Mr.    Rajshekhar       Rao,     Senior
                                                                           Advocate, Mrs. Aakanksha Kaul,
                                                                           Mrs. Meherunnisa Anand Jaitley, Mr.
                                                                           Areeb    Amanullah,       Mr.      Satya
                                                                           Sabharwal, Mr. Aman Sahani, Mr.
                                                                           Ajay Sabharwal, Ms. Tanya Arora
                                                                           and Mr. Akash Saxena, Advocates
                                                                  versus

                                                      UNION OF INDIA & ORS.                                                         ..... Respondents
                                                                    Through:                                     Mr. Kirtiman Singh, CGSC with
                                                                                                                 Mr.Varun Pratap Singh, Mr. Waize
                                                                                                                 Ali Noor, Advocates for R-1
                                                                                                                 Mr. Ramesh Babu M.R., Ms. Manisha
                                                                                                                 Singh, Ms. Nisha Sharma, Ms. Jagriti
                                                                                                                 Bharti, Advocates for R-2/RBI
                                                                                                                 Mr. Nishchay Kapoor, Advocate for
                                                                                                                 R-3/SEBI
                                                                                                                 Mr. Mayank Sapra, Ms. Lalima Das,
                                                                                                                 Advocate for R-4
                                                                                                                 Mr. Mukul Rohatgi with Mr. Rajiv
                                                                                                                 Nayar, Senior Advocates with
                                                                                                                 Mr. Raunak Dhillon, Ms. Madhavi
                                                                                                                 Khanna and Ms. Niharika Shukla,
                                                                                                                 Advocates for R-5
                                                                                                                 Mr. Nikhil Rohatgi and Mr. Shashank
                                                                                                                 Khurana Advocates for R-6
                                                                                                                 Mr. Rahul Kumar and Ms. Alisha
                                                                                                                 Roy, Advocates for R-7
                                                                                                                 Mr. Sajan Poovayya, Senior Advocate
                                                                                                                 with Mr. Saurabh Batra and
                                                                                                                 Mr. Abhishek Kakker, Advocates for
                                                                                                                 R-8




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/04/2024 at 23:13:24
                                                                                                                  Ms. Anindita R. Chowdhury and Ms.
                                                                                                                 Vatsala Rai, Advocates for R-9
                                          CORAM:
                                          HON'BLE THE ACTING CHIEF JUSTICE
                                          HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
                                                                                         ORDER

% 24.04.2024

1. Today, learned senior counsel for the petitioner has handed over his written submission. The same is taken on record.

2. Mr. Rohatgi, learned senior counsel for Respondent no.5 prays for some time to examine the said written submission.

3. In the interest of justice, re-notify on 16th May, 2024.

ACTING CHIEF JUSTICE MANMEET PRITAM SINGH ARORA, J APRIL 24, 2024/msh This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/04/2024 at 23:13:24