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[Cites 0, Cited by 0] [Section 12(7)] [Section 12] [Entire Act]

State of Chattisgarh - Subsection

Section 12(7)(d) in Chhattisgarh Council for Physiotherapy and Occupational Therapy Act, 2015

(d)whether any arrangement has been made or programme drawn to impart training to students likely to attend such institution or course of study or training by persons having the recognised Physiotherapy or Occupational Therapy, qualifications, as the case may be;