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State of Maharashtra - Section

Section 129A in Maharashtra Cinemas (Regulation) Rules, 1966

129A. [ Penalty. [Inserted by G. N. of 17.5.1974.]

- Any person failing to comply with or contravening the provisions of rules 116. 118, 120, 121, 122 or 126 shall, on conviction, be punished with fine which may extend to fifty rupees.]