Section 13(1)(b) in The M.P. Shakari Krishi Aur Gramin Vikas Bank Adhiniyam 1999

[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

(b)an individual competent to contract under Section 11 of the Indian Contract Act, 1872 (No. 11 of 1872) ; or

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