Section 26 in Gauhati University Travelling Allowance Rules, 1966
26.
When an employee is deputed by the University to undergo a course of training or study he shall be entitled to draw the fare and mileage allowance at rates admissible to him for his journey to and from the place of training or study but no daily allowance. He shall, however, be entitled to a deputation allowance equivalent to twenty per cent of his basic pay for the period of training or study.
