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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(8) in Chhattisgarh Public Distribution System (Control) Order, 2004

(8)The FCI shall issue to the Chhattisgarh State Civil Supplies Corporation Limited stack-wise sealed samples of the stocks of food grains supplied to them for the distribution under Public Distribution System at the time of despatch. Similarly Chhattisgarh State Civil Supplies Corporation Limited shall issue to the lead and link cooperative society and Fair Price Shop stack-wise sealed samples of the stocks of food grains supplied to them at the time of despatch.