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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(b) in Andhra Pradesh Colleges of Physical Education Admissions through Common Entrance Test Rules 2003

(b)"Committee for Admissions" means the Committee nominated by the Competent Authority to select and make allotment of candidates to B.P.Ed/U.C D.P.Ed Course in University/Government/Private-Aided. / Private Un-Aided/Aided Minority/Un-Aided Minority Colleges of Physical Education in the State of Andhra Pradesh for Admissions to the extent of seats earmarked to the State Agency in accordance with the provisions laid down".