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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of West Bengal - Subsection

Section 22(1)(d) in New Town Kolkata Planning Area (Building) Rules, 2014

(d)A Civil Engineer, Structural Engineer, Structural Reviewer or a Geo-Technical Engineer shall be empanelled in the manner as may be specified by the Sanctioning/New Town Kolkata Development Authority and validity of their engagement shall similarly lapse with the lapse of their impanelment.