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[Cites 0, Cited by 1] [Section 114A] [Entire Act]

Union of India - Subsection

Section 114A(i) in The Customs Act, 1962

(i)the provisions of this section shall also apply to cases in which the order determining the duty or interest under sub-section (2) of section 28 relates to notices issued prior to the date on which the Finance Act, 2000 receives the assent of the President;