Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Mizoram - Subsection

Section 63(4) in The Mizoram Excise Act, 1973

(4)An order under this section may also be made by an Appellate Court, or by the High Court when exercising its powers of revision.