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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

Daman and Diu - Subsection

Section 9(1)(b) in The Goa, Daman and Diu Buildings (Lease, Rent and Eviction) Control Rules, 1969

(b)Short description and location of the building in respect of which the application is being made;