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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Assam - Subsection

Section 27(c) in The Assam Cinemas (Regulation) Rules, 1960

(c)The licensee shall cause to be affixed and displayed in a conspicuous manner in the cinema premises or at the booking office a price-list showing the various rates charged for tickets or different classes which are kept, offered or exposed by him for sale and also the hours or business during which such sale with be effected and no sale shall be effected except during the hours notified;