Section 3(3)(c) in Tamil Nadu Street Vending and Shops and Establishments Worker's Welfare Scheme, 2010

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State of Tamilnadu - Subsection

Section 3(3)(c) in Tamil Nadu Street Vending and Shops and Establishments Worker's Welfare Scheme, 2010

(c)specify Forms, records, registers and statements if so required, in addition to such of those Forms, records, registers and statements appended to this Scheme, for the administration of the Scheme and revise any of such Forms, records, registers and also specify production of additional certificates, records along with such Forms, statement, etc.; and

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State of Tamilnadu - Subsection

Section 3(3)(c) in Tamil Nadu Street Vending and Shops and Establishments Worker's Welfare Scheme, 2010