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[Cites 0, Cited by 0] [Section 123] [Entire Act]

NCT Delhi - Subsection

Section 123(1) in Delhi Motor Vehicles Rules, 1993

(1)The State Government may delegate any power under the Act and the rules made thereunder to any person for the proper implementation of the Act and the rules made thereunder and such persons shall discharge all function and perform all duties as assigned to them most diligently.