Allahabad High Court
Tarak Dash Mukharjee And 3 Others vs State Of U.P. And 4 Others on 6 August, 2019
Author: Karuna Nand Bajpayee
Bench: Karuna Nand Bajpayee
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 64 Case :- APPLICATION U/S 482 No. - 30552 of 2019 Applicant :- Tarak Dash Mukharjee And 3 Others Opposite Party :- State Of U.P. And 4 Others Counsel for Applicant :- Vishnu Pandey,Prashant Shukla Counsel for Opposite Party :- G.A. Hon'ble Karuna Nand Bajpayee,J.
Learned counsel for the applicants prays that he wants to not press this application and the same may be dismissed with liberty to file fresh.
As prayed, the present 482 Cr.P.C. application is dismissed as not pressed with liberty to file fresh.
Office is directed to return the certified copy, if any, to the learned counsel for the applicants.
Order Date :- 6.8.2019 M. Kumar