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[Cites 0, Cited by 0] [Section 31(16)] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(16)(e) in The Merchant Shipping (Crew Accommodation) Rules, 1960

(e)Such room shall be ventilated in the manner specified in sub-rule (7) of rule 27 and shall comply with the requirements of sub-rule (9) or (10) of the said rule whichever shall be applicable in the circumstances.