Section 3(v) in The Rajasthan Land Revenue (Industrial Areas Allotment) Rules, 1959
(v)[ Rs. 100 per acre in a town having a population of 10.00 and less:] [Re-numbered by No. F. 6(6) Revenue B/60, Dated 30-9-1963; published in Rajasthan Gazette Ordinary Part IV-C, Dated 5-12-63.]
