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[Cites 0, Cited by 0] [Section 25A] [Entire Act]

State of Rajasthan - Subsection

Section 25A(2) in The Rajasthan Subordinate Co-Operative Service (Class I) Rules, 1955

(2)The application shall be made in the form approved by the Registrar and obtainable from the office of the Registrar on payment of such fee as the Registrar, may from time to time, fix.